Anuradha Sen vs The Kolkata Municipal ...
2023 Latest Caselaw 3618 Cal

    10.
19-05-2023
 debajyoti
(Ct. no.06)
                             MAT 932 of 2022

                             Anuradha Sen
                                  Vs.
                  The Kolkata Municipal Corporation & Ors.

              Mr. Suddhasatva Banerjee,
              Mr. Pramit Bag,
              Mr. Ashis Kumar Mukherjee,
              Mr. Saurabh Prasad,
              Mr. Anirban Gope
                                      ... For the Appellant.

              Mr. Ashok Kumar Banerjee, Sr. Adv.,
              Mr. Arijit Dey
                                      ... For K.M.C.

              Mr. Anirban Ray, learned Government Pleader,
              Mr. Raja Saha,
              Mr. Debraj Sahu
                                        ... For the State.
              Mr. Surojit Dasgupta,
              Mr. Abhinav Rakshit
                                        ... For Respondent No.4.

Hearing is concluded. Judgment is reserved.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)