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Sharmistha Majumder vs 8.05.2023 Kriti Safui & Ors
2023 Latest Caselaw 3575 Cal

Citation : 2023 Latest Caselaw 3575 Cal
Judgement Date : 18 May, 2023

Calcutta High Court (Appellete Side)
Sharmistha Majumder vs 8.05.2023 Kriti Safui & Ors on 18 May, 2023
                                  FA 120 of 2022
                               Sharmistha Majumder
                                         v.
18.05.2023                       Kriti Safui & Ors
SL-04                                   with
Ct.32                             CAN 2 of 2022
(S.R.)                                  and
                                  CAN 3 of 2023

             Mr. Saptanshu Basu, Ld. Sr. Adv.
             Mr. Debdatta Sen
             Mr. Siddhartha Chatterjee
             Mrs. Suchishmita Ghosh Chatterjee
             Ms. Ledia Dasgupta
             Mr. Malay Kr. Seal
                                                    ... for the appellant.

             Mr. S. Banerjee
             Mrs. Tiana Bhattacharyya
             Mr. Sidhartha Sharma
             Mr. Rishav Dutt
             Mr. Rohit Bhattacharjee
                                    ... for the respondent nos.1 and 2.

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

 
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