Citation : 2023 Latest Caselaw 3461 Cal
Judgement Date : 16 May, 2023
17 16.05.2023
WPA 1429 of 2008 ssi CAN 1 of 2008, CAN 3 of 2015 Ct 39
Mr. Suman Kr. Dutt Mr. Syamantak Banerjee Mr. S. Dasgupta Ms. Subhra Das Mr. S. Mitra ...for the petitioners Mr. Kishore Dutta, Sr. Adv Mr. Satyajit Talukdar ...for the KMDA
Heard the learned counsels for the petitioners and the
KMDA.
Written notes filed on behalf of the petitioners and the
KMDA are taken on record.
Hearing is concluded and judgment is reserved.
(Jay Sengupta, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!