Buddhadeb Mandal vs The Disciplinary Authority & ...
2023 Latest Caselaw 3453 Cal

   24.
16.5.2023
 S.D.


                                  W.P.A. 10040 of 2023

                                  Buddhadeb Mandal
                                           Vs.
                           The Disciplinary Authority & Chief
                           Manager, Union Bank of India & Ors.



                  Mr. Gunjan Kumar Singh
                  Mr. Vijay Verma
                                       ... For the Petitioner

                  Mr. Ranjan De
                  Mr. Basabjit Banerjee
                                  ..For the Respondent Nos. 1 & 2

The petitioner has prayed for stay of departmental

enquiry till such time the criminal proceedings are finally

adjudicated.

The case of Capt. M. Paul Anthony reported in (1999) 3

SCC 679 is relied on by the petitioner.

Mr. De, learned counsel appears on behalf of the

respondent nos. 1 & 2 and relies on a judgment reported in

(2022) SCC Online SC 1140 (State of Rajasthan & Ors. vs.

Phool Singh).

Let the matter appear for further consideration under

the same heading "Motion" on June 5, 2023.

All parties shall act on the server copy of this order

duly downloaded from the website of this Court.

(Lapita Banerji, J.)