Abdul Sattar & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 3389 Cal

68   12.5.2023                           WPA 19209 OF 2019
Sc   Ct. no.22                                   with
                                        I.A. No.CAN 1 OF 2022
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Abdul Sattar & Ors.

Vs.

The State of West Bengal & Ors.

Mr. Sovan Majumder .... For the Petitioners/ Applicants Ms. Saheli Mukherjee .... For the State

Re : I.A. No.CAN 1 OF 2022

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Mr. Sovan Majumder, learned advocate appeared

for the writ petitioners/applicants.

Mr. Majumder submitted that, this writ petition can

be disposed of as the issue has already been decided by

the Hon'ble Supreme Court in Special Leave Petition (C)

No.14705 of 2021 : The Director of Madrasah

Education & Ors. -vs.- Mabud Saikh & Ors. He

submitted that, in view of dismissal of the said Special

Leave Petition, the issue decided by the Hon'ble Division

Bench of this Court in favour of the writ petitioner stood

concluded.

Ms. Saheli Mukherjee, learned advocate appeared

for the State respondents and prayed for an

accommodation for the day in the matter to consider the

judgment of the Hon'ble Supreme Court.

For the ends of justice, such accommodation is

granted.

The writ petition shall appear under the heading

"Application" on May 15, 2023 for final disposal.

(Aniruddha Roy, J.)