Citation : 2023 Latest Caselaw 3387 Cal
Judgement Date : 12 May, 2023
06 12.05.
Ct 2023 CO No. 212 of 2023
rup Messrs Acme Estate Private Limited versus Dewanti Rai & Ors.
Mr. Anirudahha Chatterjee, Mr. Sounak Bhattacharya, Mr. Sib Sankar Das, Mr. Sounak Mondal, Mr. Abhirup Halder.
.... For the petitioner.
Mr. Debdatta Basu, Ms. Pampa Dey (Dhabal) ...for the opposite parties.
Heard learned advocates appearing on behalf of
both the parties.
Judgment reserved.
(Bibhas Ranjan De, J.)
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