Smt. Tanushri Ghosh (Das) vs State Of West Bengal & Ors
2023 Latest Caselaw 3322 Cal

10.05.2023 sayandeep

WPA 3675 of 2022

Smt. Tanushri Ghosh (Das)

-versus-

State of West Bengal & Ors.

Mr. Ranojoy Chatterjee ..... for the petitioner

Learned counsel appearing for the petitioner

places an order of the Supreme Court dated

09.05.2022 by which a Judgment and Order of the

Division Bench dated 26th April, 2022 was stayed and

a Special Leave Petition was listed for hearing on

26.07.2022.

Counsel submits that since the petitioner has

an alternative remedy before the District Judge,

Malda in terms of filing an election petition, the

petitioner does not want to continue with the writ

petition any further.

WPA 3675 of 2022 is accordingly disposed of in

terms of the above.

Counsel further submits that there are no

interim orders in this proceeding.

(Moushumi Bhattacharya, J.)