State Of West Bengal vs Rabin Kumar Dutta
2023 Latest Caselaw 3240 Cal

08.05.2023
Court No.12
S/L. No. 5 to 28
   Sourav/
  Suvayan
                    FAT 3150 of 1997
                          with
                    COT 4086 of 1998
                          With
                    COT 4087 of 1998
                          With
                    COT 4088 of 1998
                          With
                    COT 4089 of 1998
                          With
                    COT 4090 of 1998
                          with
                    COT 4091 of 1998
                          With
                    COT 4092 of 1998
                          With
                    COT 4093 of 1998
                          With
                    COT 4094 of 1998
                          With
                    COT 4095 of 1998
                          With
                    COT 4096 of 1998
                          With
                    COT 4097 of 1998
                          With
                    FAT 3151 of 1997
                          With
                    FAT 3152 of 1997
                          With
                    FAT 3153 of 1997
                          With
                    FAT 3154 of 1997
                          with
                    FAT 3155 of 1997
                          with
                    FAT 3156 of 1997
                          with
                    FAT 3157 of 1997
                          with
                    FAT 3158 of 1997
                          with
                    FAT 3159 of 1997
                          with
                    FAT 3160 of 1997
                          with
                    FAT 3161 of 1997

                   State of West Bengal
                            Vs
                   Rabin Kumar Dutta
                                 2




Md. T. M. Siddiqui, Ld. A.G.P.
Mr. S. Dhar
Mr. S. Adak
                                    ... for the State/appellant.

Mr. Nischal Kumar Niraj
Ms. Nibedita Pal
Mr. Sourav Kr. Mitra
                                            ...for the respondents.

1. Heard Md. T. M. Siddiqui, learned Additional

Government Pleader appearing for the

State/appellant and Mr. Nischal Kumar Niraj,

learned Counsel appearing for the respondent in

all the matters.

2. It is submitted at the Bar that they have to verify

whether any earlier judgment of this Court is

there covering the field involved in these

appeals.

3. Accordingly, list these matters on June 19,

2023. It is made clear that learned Counsel for

both the parties shall file short note of

submissions on merit of the case and shall

exchange the same between them before the

next date of listing.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)