Dipak Kumar Giri vs The Union Of India & Ors
2023 Latest Caselaw 3104 Cal

01.05.2023
sayandeep
Sl. No. 22
Ct. No. 05
                                  WPA 4865 of 2022

                               Dipak Kumar Giri
                                     -Versus-
                             The Union of India & Ors.


                   Mr. Sabyasachi chaudhury
                   Mr. Shounak Mukhopadhyay
                                                  .....for the petitioner
                   Mr. Dilip Kr. Chatterjee
                                                         .....for the UOI
                   Mr. Om Narayan Rai
                                                .....for the Indian Bank


                   Learned counsel appearing for the petitioner, the

             union of India and the respondent Bank have made

their respective submissions. While the UOI's stand is

that the petitioner, as the son of the pensionary freedom

fighter, is not entitled to the amount as claimed, the

petitioner says that the petitioner's claim arises out of a

nomination made by the petitioner's father in favour of

the petitioner during the former's life time.

List this matter on 11th May, 2023 under the

heading "For Judgment."

(Moushumi Bhattacharya, J.)