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Santosh Gorai vs State Of West Bengal & Anr
2023 Latest Caselaw 3090 Cal

Citation : 2023 Latest Caselaw 3090 Cal
Judgement Date : 1 May, 2023

Calcutta High Court (Appellete Side)
Santosh Gorai vs State Of West Bengal & Anr on 1 May, 2023

01.05.2023

Ct. 35 Sd. 13. CRR 3201 of 2016

Santosh Gorai Vs.

State of West Bengal & Anr.

Mr. A. Bhattacharrya Mr. P.K. Gupta ..For the petitioner.

Mr. Abhra Mukherjee ..For the O.P. No. 2.

Mr. S.G. Mukherjee Mr. I. Ali Ms. D. Sahu ..For the State.

Arguments on behalf of the opposite party no. 2 is

completed today.

Mr. Bhattacharrya representing the petitioner is

given liberty to carry out the necessary correction in the

cause title and prayer portion of the revisional

application.

Let this matter reserved for judgment.

( Rai Chattopadhyay J. )

 
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