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Gobinda Bag (Buro) vs The State Of West Bengal And ...
2023 Latest Caselaw 3089 Cal

Citation : 2023 Latest Caselaw 3089 Cal
Judgement Date : 1 May, 2023

Calcutta High Court (Appellete Side)
Gobinda Bag (Buro) vs The State Of West Bengal And ... on 1 May, 2023
 D/L6                   C.R.A. (SB) 125 of 2022
01.05.2023

Bpg.

Gobinda Bag (Buro) Versus The State of West Bengal and another

Mr. Jayanta Narayan Chatterjee, Ms. Moumita Pandit, Ms. Nandini Chatterjee, Mr. Supreem Naskar, Ms. Jayashree Patra, Ms. Sreeparna Ghosh, Ms. Ritushree Banerjee, Ms. Pritha Sinha, Ms. Dipanwita Das.

...for the appellant.

Mr. Saswata Gopal Mukherjee, Ld.P.P., Mr. Sandip Chakraborty, Mr. Saryati Datta.

...for the State.

Mr. Dipanjan Dutt.

...for the de facto complainant/victim.

Hearing is concluded.

Judgment is reserved.

(Tirthankar Ghosh, J.)

 
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