Debonair Vanijya Pvt. Limited vs Eshrat Jahan And Anr
2023 Latest Caselaw 1243 Cal/2

OD-3
                                ORDER SHEET

                               IA No.GA/3/2023
                                      In
                                  CS/43/2020

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                      DEBONAIR VANIJYA PVT. LIMITED
                                  -VS-
                         ESHRAT JAHAN AND ANR.



     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date : May 19, 2023.

Appearance Mr. Sankarsan Sarkar, Adv.

Mr. Shayak Mitra, Adv.

Mr. Mehboob Rahaman, Adv.

... for the plaintiff

The Court: Counsel for the plaintiff is present.

None appears on behalf of the defendants.

The plaintiff has filed an application being GA/3/2023 praying for

judgment upon admission.

Counsel for the plaintiff submits that pleadings have been

completed and the matter can be fixed for final hearing.

In view of the submission made by the counsel for the respective

parties, let the matter appear on 22nd June, 2023.

(KRISHNA RAO, J.)

RS