Dinesh Kumar Birla vs Institute Of Cost Accountants Of ...
2023 Latest Caselaw 1200 Cal/2

OD-1
                               ORDER SHEET

                              WPO/1082/2023

                     IN THE HIGH COURT AT CALCUTTA
                       Constitutional Writ Jurisdiction
                              ORIGINAL SIDE


                        DINESH KUMAR BIRLA
                               Versus
          INSTITUTE OF COST ACCOUNTANTS OF INDIA AND ANR.


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 17th May, 2023.

Appearance:

Mr. Jishnu Saha, Sr. Adv. Ms. Aasia Hasan, Adv.

Ms. Swagata Roy, Adv.

Mr. Tilak Bose, Sr. Adv. Mr. Aditya Sarkar, Adv.

The Court: Learned counsel appearing for the petitioner and the

Institute have concluded their submissions.

List this matter on 19th May, 2023, under the heading "For

Judgment".

(MOUSHUMI BHATTACHARYA, J.)

bp.