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Tantia Constructions Limited vs Mather And Plant Pumps Limited And ...
2023 Latest Caselaw 1165 Cal/2

Citation : 2023 Latest Caselaw 1165 Cal/2
Judgement Date : 10 May, 2023

Calcutta High Court
Tantia Constructions Limited vs Mather And Plant Pumps Limited And ... on 10 May, 2023
OD-4
                                 ORDER SHEET


                             AP 72 of 2023
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE


                     TANTIA CONSTRUCTIONS LIMITED
                                VS.
                MATHER AND PLANT PUMPS LIMITED AND ANR.



BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
Date: 10th May, 2023.


                         Mr. Swatarup Banerjee, Mr. Sariful Haque, Mr. Hareram Singh,
                                                           Advocates for the petitioner.

                           Mr. Jishnu Chowdhury, Mr. Aritra Basu, Mr. Ritoban Sarkar,
                                   Mr. Debanjan Ghosh, Advocates for the respondents.

The Court : Affidavit-in-reply filed today be kept on record.

Heard learned Counsel for the parties.

Judgment is reserved.

(SABYASACHI BHATTACHARYYA, J.)

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