Lalit Kumar Kothari And Anr vs Union Of India And Ors
2023 Latest Caselaw 1118 Cal/2

O-1
                             ORDER SHEET

                           IA NO: GA/1/2023
                                   In
                             WPO/353/2023

                   IN THE HIGH COURT AT CALCUTTA
                     Constitutional Writ Jurisdiction
                            ORIGINAL SIDE

                   LALIT KUMAR KOTHARI AND ANR.
                             VERSUS
                      UNION OF INDIA AND ORS.


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 1st May, 2023.
                                                                      Appearance:
                                                       Mr. Jishnu Saha, Sr. Adv.
                                                          Mr. Ishaan Saha, Adv.
                                                        Mr. A. Choudhury, Adv.
                                                          Ms. Uma Bagree, Adv.
                                                              ..for the petitioners

                                                 Mr. Sanajit Kumar Ghosh, Adv.
                                                        Mr. Tapan Bhanja, Adv.
                                                                   ..for the UOI

                                                  Mr. Ratnanko Banerji, Sr. Adv.
                                                      Ms. Rajshree Kajaria, Adv.
                                                 Mr. Sarvapriya Mukherjee, Adv.
                                                        ..for the respondent no.5

The Court: Learned counsel appearing for the petitioners has

made his submissions and indicated his points.

List this matter on 15th May, 2023 under the heading "For

Judgment".

(MOUSHUMI BHATTACHARYA, J.)

bp.