Smt. Sonali Sircar vs Unknown
2023 Latest Caselaw 807 Cal/2

OD-5

                        IN THE HIGH COURT AT CALCUTTA
                       Testamentary and Intestate Jurisdiction
                                 ORIGINAL SIDE

                                  IA No.GA/1/2022
                                         In
                                    PLA/78/2018

                                IN THE GOODS OF:
                         SMT. SONALI SIRCAR, (DECEASED)


BEFORE :
THE HON'BLE JUSTICE ARINDAM MUKHERJEE
Date : 28th March, 2023.

                                                                           Appearance:
                                                         Mr. Rajmohan Chattoraj, Adv.
                                                               Ms. Divya Tiwary, Adv.
                                                                   ...for the applicant.

                                                                   Mr. Sakya Sen, Adv.
                                                             Mr. Sabyasachi Sen, Adv.
                                                                 ...for the respondents.

The Court : Hearing is concluded. Judgment is reserved.

(ARINDAM MUKHERJEE, J.)

S.Pal