Shri Om Prakash Maniyar (Deced) vs Unknown
2023 Latest Caselaw 805 Cal/2

OD-2-6

                   IN THE HIGH COURT AT CALCUTTA
                  Testamentary & Intestate Jurisdiction
                            ORIGINAL SIDE

                           IA NO. GA/5/2022
                            In PLA/327/2021

         IN THE GOODS OF SHRI OM PRAKASH MANIYAR (DECED)

                           IA NO. GA/1/2021
                            In PLA/327/2021

         IN THE GOODS OF SHRI OM PRAKASH MANIYAR (DECED)

                           IA NO. GA/2/2021
                            In PLA/327/2021

         IN THE GOODS OF SHRI OM PRAKASH MANIYAR (DECED)

                           IA NO. GA/4/2022
                            In PLA/327/2021

         IN THE GOODS OF SHRI OM PRAKASH MANIYAR (DECED)

                           IA NO. GA/3/2022
                            In PLA/327/2021

         IN THE GOODS OF SHRI OM PRAKASH MANIYAR (DECED)

BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date : 28th March, 2023.

Appearance:

Mr. Dhruba Ghosh, Sr. Adv.

Mr. Sakya Sen, Adv.

Mr. Varun Kedia, Adv.

Mr. Altamash Alim, Adv.

...for Subhash Maniyar

Mr. Rachit Lakhmani, Adv.

...for Dheeraj Maniyar

Mr. Rajarshi Dutta, Adv.

Mr. V.V.V. Sastry, Adv.

Mr. Rahul Poddar, Adv.

...for Chandni Maniyar

The Court:- It is rightly pointed out by learned Counsel for the parties that in

the judgment dated March 14, 2023, two inadvertent errors have crept in. The first

is that at page 14, in the last sentence of paragraph 44 of the said judgment, the

figure mentioned as "250" would in reality be "2500".

That apart, in the last page of the said judgment, citation was directed to

issue on several persons including Chandni Maniyar, who is the propounder of the

Will.

The name of Chandni Maniyar shall stand deleted from the said sentence in

the paragraph 199 in page 54 of the judgment.

The aforesaid errors be deemed to stand corrected accordingly.

This order will be treated to be part of the order dated March 14, 2023.

(SABYASACHI BHATTACHARYYA, J.)

SK.