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A S Plaza Private Limited vs Purnima Purakayastha & Anr
2023 Latest Caselaw 740 Cal/2

Citation : 2023 Latest Caselaw 740 Cal/2
Judgement Date : 21 March, 2023

Calcutta High Court
A S Plaza Private Limited vs Purnima Purakayastha & Anr on 21 March, 2023
OD-3
                                   ORDER SHEET

                     IA NO. GA/3/2020 (Old No: GA/471/2020)
                                       In
                                 EC/619/2018

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                           A S PLAZA PRIVATE LIMITED
                                       VS
                         PURNIMA PURAKAYASTHA & ANR


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 21st March, 2023
                                                                        Appearance:
                                                        Ms. Labanyasree Sinha, Adv.
                                                             Ms. Nafisa Yasmin, Adv.
                                                              ...for the award-holder

                                                                 Mr. Pranit Bag, Adv.
                                                         Mr. Debsoumya Basak, Adv.
                                                  Mr. Viswajit Neogi (Dasgupta), Adv.
                                                          ...for the judgment-debtors

                                                Mr. Suchayan Bandhyopadhyay, Adv.
                                                           Mr. Nirupam Sarkar, Adv.
                                                          ...for the added respondent

The Court: This matter requires the Receiver to be present in Court.

Accordingly, the Receiver Mr. Malay Krishna Dey is directed to be present

in Court on the returnable date.

Matter is made returnable on 29th March, 2023.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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