Chandra Udyog & Anr vs Kolkata Municipal Corporation & ...
2023 Latest Caselaw 694 Cal/2

OD-7                               ORDER SHEET
                               WPO No.2257 of 2022
                        IN THE HIGH COURT AT CALCUTTA
                           Constitutional Writ Jurisdiction
                                  ORIGINAL SIDE



                              CHANDRA UDYOG & ANR.
                                     Vs.
                          KOLKATA MUNICIPAL CORPORATION & ORS.

  BEFORE:
The Hon'ble JUSTICE AMRITA SINHA

Date:16th March, 2023.

Appearance:

Mr. Arindam Banrjee, Adv. Mr. Chayan Gupta, Adv. Mr. Souradeeep Banerjee, Adv.

Mr. Dwip Raj Basu, Adv.

...for Petitioners.

Mr. Ashoke Kr. Banerjee, Sr. Adv.

Mr. Arijit Dey, Adv.

...for KMC.

The Court:-Hearing concluded. Judgment reserved.

(AMRITA SINHA, J.) nm