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Eastern Copper Manufacturing ... vs Latasha Exports Limited & Anr
2023 Latest Caselaw 693 Cal/2

Citation : 2023 Latest Caselaw 693 Cal/2
Judgement Date : 16 March, 2023

Calcutta High Court
Eastern Copper Manufacturing ... vs Latasha Exports Limited & Anr on 16 March, 2023
OD-1

                             IN THE HIGH COURT AT CALCUTTA
                                 ORIGINAL JURISDICTION
                                     ORIGINAL SIDE

                                  EC/123/2015
                 EASTERN COPPER MANUFACTURING COMPANY PVT. LTD.
                                      VS.
                         LATASHA EXPORTS LIMITED & ANR.


BEFORE :
THE HON'BLE JUSTICE BIBHAS RANJAN DE

Date : 16th March, 2023 Appearance :

Mr. B.K. Sen, Adv.

...for judgment debtor Mr. Soumabho Ghose, Adv.

Ms. Sonia Sharma, Adv.

Mr. Souradeep Banerjee, Adv.

...for decree holder.

The Court : - One Suryanarayan Murthy is present before this Court and is

examined by the learned Advocate on behalf of the decree holder.

Mr. Murthy undertakes to produce some documents on the next date of hearing.

He also undertakes to appear before this Court along with the documents on the

date fixed. The matter is made returnable on 6.4.2023.

Mr. Murthy is directed to serve copy of the documents upon the learned Advocate

appearing on behalf of the decree holder through the learned Advocate appearing on his

behalf in the meantime.

(BIBHAS RANJAN DE, J.) Pkd/GH.

 
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