Turner Morrison Limited vs National Insurance Co. Limited ...
2023 Latest Caselaw 678 Cal/2

OD-5
                                EC/528/2013
                                   WITH
                                CS/230/2008
                   IA NO. GA/2/2014(Old No. GA/3541/2014)

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                       TURNER MORRISON LIMITED
                                Versus
               NATIONAL INSURANCE CO. LIMITED (DIVISION-I)


  BEFORE:
  The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : March 15, 2023.

Appearance:

Mr. Ashis Kr. Mukherjee, Adv.

...for the decree-holder

Mr. Shiv Shankar Banerjee, Adv.

Ms. Dolon Dasgupta, Adv.

...for the judgment-debtor

The Court: Mr. Ashis Kr. Mukherjee, learned advocate for the decree-

holder, submits that the decree-holder does not intend to proceed further with

the execution proceeding.

Ms. Dolon Dasgupta, learned advocate, appears for the judgment-debtor.

In view of the submissions made on behalf of the decree-holder, the

present execution proceeding stands dismissed as withdrawn.

(BIVAS PATTANAYAK, J.)

kc.