Anil Saraf And Ors vs The Kolkata Municipal
2023 Latest Caselaw 632 Cal/2

                                                                  OD-3
                           APO /115/2022
                            WPO/81/2019
                IN THE HIGH COURT AT CALCUTTA
                     Civil Appellate Jurisdiction
                            Original Side

                                  ANIL SARAF AND ORS.
                                      -Versus-
                                  THE KOLKATA MUNICIPAL
                                  CORPORATION AND ORS.

                                                             Appearance:
                                        Mr. Arindam Banerjee, Advocate.
                                      Mr. Abhirup Chakraborty, Advocate
                                                    ...for the Appellants

                                        Mr. Biswajit Mukherjee, Advocate
                                      Mr. Swapan Kr. Debnath, Advocate
                                      for Kolkata Municipal Corporation.

BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE

The Hon'ble JUSTICE APURBA SINHA RAY

Date: March 09, 2023.

THE COURT: Written notes of argument filed on behalf of the parties be kept with the records.

Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J.)

(APURBA SINHA RAY, J.) dg/