Sri Bijay Saha vs The State Of West Bengal & Ors
2023 Latest Caselaw 1952 Cal

Citation : 2023 Latest Caselaw 1952 Cal
Judgement Date : 23 March, 2023

Calcutta High Court (Appellete Side)

Sri Bijay Saha vs The State Of West Bengal & Ors on 23 March, 2023

23.03.2023
    11
ns Ct.7
                             W.P.A. 19824 of 2021

                               Sri Bijay Saha.
                                     Vs.
                       The State of West Bengal & Ors.

             Mr. Abhratosh Majumder, Sr. Adv.,
             Mr. Supriya Roy Chowdhury,
             Ms. Madhumita Ray Chowdhury,
             Mr. Shankar Ghosh,
             Mr. Sagnik Chatterjee    ... for the petitioner.

             Mr. Krishnendu Sarkar,
             Ms. Meghla Das ...           for the respondent no.4.

Mr. Debasish Roy, Ms. Munmun Ganguly ... for the State.

Heard learned Advocates for the parties.

Hearing is concluded.

Judgment stands reserved.

(Hiranmay Bhattacharyya, J.)

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