Dr. Haradhan Maity vs The Indian Statistical Institute ...
2023 Latest Caselaw 1877 Cal

Ct.                                W.P.A. 7680 of 2020
No.
      21.03
                                               With
14    2023                           I.A. No. CAN 1 of 2020
                                              W.P.A.
 1
 &
                                    W.P.A. 7682 of 2020
 2                                            With
akb                                  I.A. No. CAN 1 of 2020

                                     Dr. Haradhan Maity
                                           -Versus-
                            The Indian Statistical Institute & Ors.


              Mr. T.M. Siddiqui
              Mr. N. Chatterjee           ...For the Petitioner
                                           In both the Writ Petitions

              Mr. Dhiraj Trivedi
              Mr. Debapriya Gupta
              Mr. Sourav Mondal           ...For the Respondent ISI in

Both the Writ Petitions

Mr. A.K. Gupta ...For the Respondent UGC In WPA 7682 of 2020

Mr. Subir Sanyal Mr. R.P. Motilal Mr. Pabitra Biswas ...For the Respondent No. 10 In both the Writ Petitions

Ms. Sucharita Biswas ...For the Respondent Nos. 11 & 12 in W.P.A. 7682 of 2020

Learned Counsel appearing for the respondent Nos. 1 to 8 files written notes of argument in terms of the previous order. Let the written notes of argument be kept on record.

As directed earlier, the matter stands reserved for judgment.

( Rabindranath Samanta, J.)