Kesto Ghosh & Anr vs The State Of West Bengal
2023 Latest Caselaw 1737 Cal

15.03.2023

Court No.35 Item No.

D.Hira CRA 598 of 2010

Kesto Ghosh & Anr.

Vs.

The State of West Bengal

Mr. Aniket Mitra.

... for the amicus curiae

Mr. P.K. Datta, ld. APP., Mr. Pravash Bhattacharyya, Mr. Santanu Debroy.

... for the State

Hearing of the matter is concluded. Let the matter be reserved for judgment.

RAI Digitally signed by RAI CHATTOPAD CHATTOPADHYAY Date: 2023.03.15 HYAY 16:39:13 +05'30' (Rai Chattopadhyay, J.)