Tamralipta Co-Operative ... vs Union Of India & Ors
2023 Latest Caselaw 1540 Cal

Citation : 2023 Latest Caselaw 1540 Cal
Judgement Date : 1 March, 2023

Calcutta High Court (Appellete Side)

Tamralipta Co-Operative ... vs Union Of India & Ors on 1 March, 2023

01.03.2023
Item No.65
Court No.550
Saswata
                           W.P.A. 18876 of 2017
               Tamralipta Co-operative Spinning Mills Limited
                                  Versus
                           Union of India & Ors.

                Mr. Soumya Majumder
                Mr. Victor Chatterjee
                                                ...For the petitioner
                Ms. Sikta Roy
                                         ...For the respondent no. 1

Mr. N.C.Bhattacharyya Ms. Sujata Ghosh ...For the State

Hearing concluded. Judgment reserved.

(Raja Basu Chowdhury, J.)

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