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Anjan Chatterjee vs Union Of India & Ors
2023 Latest Caselaw 1538 Cal

Citation : 2023 Latest Caselaw 1538 Cal
Judgement Date : 1 March, 2023

Calcutta High Court (Appellete Side)

Anjan Chatterjee vs Union Of India & Ors on 1 March, 2023

   157.
01.3.2023

S.D.

W.P.A. 16826 of 2009

Anjan Chatterjee Vs.

Union of India & Ors.

Mr. Achin Kumar Majumdar ... For the Petitioner

Mr. Partha Ghosh Mr. Madhu Jana ...For the U.O.I.

Mr. Majumder, learned counsel for the petitioner

completes his submissions. Mr. Ghosh, learned counsel

appearing for the Union of India also completes his

submissions.

Reserved for Judgment.

All parties shall act on the server copy of this order

duly downloaded from the website of this Court.

(Lapita Banerji, J.)

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