The State Of West Bengal & Ors vs Satyendra Nath Mondal & Ors
2023 Latest Caselaw 3989 Cal

DL-5

21.06.2023
Court No.5
(AD)                              FMA 680 of 2015

                          The State of West Bengal & Ors.
                                        Vs.
                           Satyendra Nath Mondal & Ors.



                   Mr. Amik Kumar Pan
                   Ms. Tanusri Santra

                         ... for the writ petitioners/respondents..

Learned Advocate appearing for the respondent nos.1

to 8 submits that, several writ petitioners were disposed of

by a common judgment and order which was impugned in

separate three appeals. Such three separate appeals were

disposed of on July 21, 2015. The same order is under

challenge herein.

In such circumstances, according to him, nothing

survives in the present appeal.

None appears for the appellants in the second call.

In such circumstances, FMA 680 of 2015 is disposed

of.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)