Hindusthan Petroleum ... vs Sasi Biswas And Ors
2023 Latest Caselaw 3740 Cal

08.06.2023
 KC(4)
                             M.A.T. 1077 of 2021
                   Hindusthan Petroleum Corporation and Ors.
                                    -versus-
                             Sasi Biswas and Ors.
                                      With
                                CAN 1 of 2021



             Mr. Prasun Mukherjee,
             Mr. Deepak Agarwal................For the appellants.


                   The appellants are represented by Mr. Mukherjee,

             learned advocate. None appears for the respondents.

We find from the records that the appeal is now

ready for hearing. The order of stay of the impugned

judgment and order passed by this bench on 1st

October, 2021 is still operational.

In those circumstances, we expedite hearing of

this appeal by directing that it should be listed under

the heading "For Hearing" on and from 21st June, 2023.

The interim order is to continue till disposal of the

appeal or until further order whichever is earlier.

Nothing remains of the stay application (CAN 1 of

2021) which is disposed of by this order.

Advocate-on-record for the appellants will

communicate the gist of this order to the respondents

immediately.

(I.P. MUKERJI, J.)

(BISWAROOP CHOWDHURY, J.)