Idfc First Bank Limited vs Riya Enterprise And Gita ...
2023 Latest Caselaw 1404 Cal/2

OCD-26
                                  ORDER SHEET

                                   EC/150/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                        IDFC FIRST BANK LIMITED
                                 Versus
          RIYA ENTERPRISE AND GITA STATIONARY STORES AND ORS.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 16th June, 2023.

Appearance:

Ms. Tutul Das, Adv.

Ms. Pooja Sett Chakraborty, Adv.

The Court: Although the affidavits of assets are not filed, the judgment-

debtors are not present in Court for being examined.

List this matter on 23rd June, 2023 for examination of the judgment-

debtors.

The advocate-on-record of the petitioner shall communicate this order on

the judgment-debtors.

The affidavits of assets are not found in the records of the Court.

The department shall verify the status and sent copies of the same to the

Court before the returnable date.

(MOUSHUMI BHATTACHARYA, J.) sg.