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Qvc International Pvt Ltd vs Centom Industries Ltd
2023 Latest Caselaw 1372 Cal/2

Citation : 2023 Latest Caselaw 1372 Cal/2
Judgement Date : 13 June, 2023

Calcutta High Court
Qvc International Pvt Ltd vs Centom Industries Ltd on 13 June, 2023
OD-11


                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                   EC/236/2014

                          QVC INTERNATIONAL PVT LTD
                                     VS
                           CENTOM INDUSTRIES LTD

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th June, 2023

The Court:- None appears on behalf of the applicant nor is any

adjournment prayed for on their behalf even in the second call. The judgment-

debtor is represented.

In view of the non-appearance of the decree-holder, EC/236/2014

stands dismissed for default.

Interim order, if any, stands vacated.

(RAVI KRISHAN KAPUR, J.)

T.O.

A.R.(C.R.)

 
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