Cholamandalam Investment And ... vs Dilbag Singh Gosal And Anr
2023 Latest Caselaw 1353 Cal/2

OCD-26
                                   ORDER SHEET

                                    EC/428/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

         CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                                Versus
                     DILBAG SINGH GOSAL AND ANR.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 12th June, 2023.

Appearance:

Ms. Shrayashee Das, Adv.

Ms. Ranjana Ghosh, Adv.

...for the award-holder

The Court: Advocate-on-Record of the petitioner seeks to serve the

judgment-debtors by hand.

List this matter after three weeks, as prayed for. Service in the meantime.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar