Srei Equipment Finance Ltd vs Tiripati Ranasingh And Anr
2023 Latest Caselaw 1341 Cal/2

                                     1


OCD-15
                             ORDER SHEET
                              EC/296/2022
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE
                          (Commercial Division)


                     SREI EQUIPMENT FINANCE LTD
                                  VS
                     TIRIPATI RANASINGH AND ANR


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 9th June, 2023

Appearance:

Mr. Rajib Mullick, Adv.

Mr. Sariful Haque, Adv.

Ms. Sonia Mukherjee, Adv. ...for the award holder

The Court: The relevant papers for ascertaining whether the

warrant of arrest issued against the judgment-debtor no.1 was

implemented by the jurisdictional Superintendent of Police are not part

of the records.

List this matter on 16th June, 2023.

(MOUSHUMI BHATTACHARYA, J.)

kc