Central Inland Water Transport ... vs Lmj Shipping Pvt Ltd
2023 Latest Caselaw 1333 Cal/2

OCD-38
                             ORDER SHEET
                              EC/324/2021
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE
                          (Commercial Division)


       CENTRAL INLAND WATER TRANSPORT CORPORATION LTD.
                              VS
                     LMJ SHIPPING PVT LTD.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 9th June, 2023

Appearance:

Mr. Priyankar Saha, Adv.

The Court: The concerned officer of the judgment-debtor was not

able to travel to Calcutta on the last occasion. The award-debtor had,

accordingly, been given leave to file the affidavit of assets. The affidavit

of assets has been filed by the judgment-debtor pursuant to the order

dated 21st April, 2023.

List this matter on 23rd June, 2023 for examination of the

judgment-debtor.

The petitioner shall communicate this order on the judgment-

debtor.

(MOUSHUMI BHATTACHARYA, J.)

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