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Everett (India) Pvt Ltd vs Nepal Bangladesh Bank Ltd And Anr
2023 Latest Caselaw 1330 Cal/2

Citation : 2023 Latest Caselaw 1330 Cal/2
Judgement Date : 9 June, 2023

Calcutta High Court
Everett (India) Pvt Ltd vs Nepal Bangladesh Bank Ltd And Anr on 9 June, 2023
OD-19
                        IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                   EC/498/2019

                           EVERETT (INDIA) PVT LTD
                                     VS
                    NEPAL BANGLADESH BANK LTD AND ANR

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th June, 2023 Appearance:

Mr. Avishek Huda, Adv.

Ms. A. Chopra, Adv.

The Court:- None appears on behalf of the decree holders nor is any

accommodation prayed for on their behalf. The matter had appeared on an

earlier occasion when the decree holder was unrepresented.

It appears that the decree holder is not interested in proceeding with this

application.

The judgment debtor no.2 is represented.

Accordingly, EC/498/2019 stands dismissed for default.

(RAVI KRISHAN KAPUR, J.) D.Ghosh

 
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