Aditya Birla Finance Ltd vs New Radha Electronics And Ors
2023 Latest Caselaw 1316 Cal/2

OCD-34
                                ORDER SHEET
                                 EC/35/2023
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                        ADITYA BIRLA FINANCE LTD
                                   VS
                     NEW RADHA ELECTRONICS AND ORS


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 8th June, 2023

The Court: The advocate-on-record of the petitioner submits that the

order dated 16th February, 2023 was served on the judgement debtors. By the

said order, the judgement debtors were directed to file the affidavit of assets.

Since substantial time has passed since then, the petitioner shall

communicate this order as well as the order of 16th February, 2023 once again

on the judgment debtors.

List this matter after four weeks as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

S.De