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Continental Chemical ... vs West Bengal Small Industries ...
2023 Latest Caselaw 1278 Cal/2

Citation : 2023 Latest Caselaw 1278 Cal/2
Judgement Date : 7 June, 2023

Calcutta High Court
Continental Chemical ... vs West Bengal Small Industries ... on 7 June, 2023
OD-5
                                   ORDER SHEET

                                  WPO/2021/2022

                        IN THE HIGH COURT AT CALCUTTA
                          Constitutional Writ Jurisdiction
                                 ORIGINAL SIDE

          CONTINENTAL CHEMICAL CORPORATION LTD AND ANR
                             Versus
   WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORP. LTD AND ORS


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
   Date : 7th June, 2023.

                                                                       Appearance:
                                                  Mr. Ashok Pincha appears in person

                                                             Mr. Jaydip Kar, Sr. Adv.
                                                             Mr. Debdeep Sinha, Adv.
                                                                   Mr. Tanjir Ali, Adv.


         The Court: Heard Mr. Pincha, the petitioner and learned counsel appearing

for the respondent.

Reserved for judgment.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar

 
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