Citation : 2023 Latest Caselaw 4203 Cal
Judgement Date : 13 July, 2023
13.7.2023
ks WPA 15200 of 2023
sl. 10
M/s. Golden Goenka Commerce Pvt. Ltd.
Vs
The Principal Commissioner of Income Tax, Kolkata
& Ors.
Mr. Avra Mazumder,
Ms. Alisha Das,
Mr. Suman Bhowmik,
Mr. Samrat Das
... For the Petitioner.
Mrs. Susmita Das De
... For the Respondents.
Heard both the parties.
Let the matter be listed on 18.7.2023 for further
consideration.
Mr. Mazumder, learned Advocate appearing for the
petitioner intends to rely on an unreported judgment
of the Hon'ble Supreme Court in support of his case.
Let a copy of the same be handed over to the learned
Advocate appearing for the respondents in advance,
who will consider the same.
( Md. Nizamuddin, J. )
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