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M/S Gammon Engineers And ... vs State Of West Bengal
2023 Latest Caselaw 1742 Cal/2

Citation : 2023 Latest Caselaw 1742 Cal/2
Judgement Date : 28 July, 2023

Calcutta High Court
M/S Gammon Engineers And ... vs State Of West Bengal on 28 July, 2023
OD 2


                               ORDER SHEET
                                AP/785/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



            M/S GAMMON ENGINEERS AND CONTRACTORS PVT. LTD.
                                 VS
                        STATE OF WEST BENGAL



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 28th July, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Satyaki Mitra, Adv.

...for the petitioner

Mr. Dhruba Ghosh, Sr. Adv. Mr. Paritosh Sinha, Adv. Mr. Altamash Alim, Adv. Mr. Shourya Samanta, Adv.

...for the State

The Court: Notes of arguments filed in Court today be taken on record.

Hearing is concluded. Judgment is reserved.

(SHEKHAR B. SARAF, J.) B.Pal

 
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