Ritu Poddar vs M/S. Stellar & Anr
2023 Latest Caselaw 1738 Cal/2

OD-7
                                  ORDER SHEET

                            CS 175 of 2022
                           IA No.GA 2 of 2023
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                 RITU PODDAR
                                      VS.
                              M/S. STELLAR & ANR.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 28th July, 2023.

Mr. Sarbajit Mukherjee, Mr. A. P. Agarwalla, Advocates for plaintiff.

Mr. Abhidipto Tarafder, Mr. Barnik Ghosh, Advocates for defendants.

The Court : The suit is appearing in the list under the heading

'Undefended Suits' as the defendants uptill a particular point of time did not

file their written statement/statements. The defendants have filed their

written statement on 21st June, 2023 pursuant to leave granted by this

Court subject to payment of costs. The suit, therefore, cannot now appear

as an undefended suit.

Let the suit go out of the list so that the formalities therein can be

completed without prejudice to the plaintiff's right in her application for

summary judgment under the provision of Chapter XIIIA of the Original Side

Rules of this Court. The parties will be at liberty to mention the suit once

the same is ready for witness action.

(ARINDAM MUKHERJEE, J.)

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