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Poonawalla Fincorp Limited vs Pooja Enterprises And Ors
2023 Latest Caselaw 1732 Cal/2

Citation : 2023 Latest Caselaw 1732 Cal/2
Judgement Date : 28 July, 2023

Calcutta High Court
Poonawalla Fincorp Limited vs Pooja Enterprises And Ors on 28 July, 2023
OCD-184

                                    EC/132/2022

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Commercial Division)


                          POONAWALLA FINCORP LIMITED
                                     VS
                          POOJA ENTERPRISES AND ORS.


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 28th July, 2023.

Appearance:

Mr. K.K. Pandey, Adv.

...for the award-holder

The Court:- The advocate-on-record of the award-holder seeks to locate the

new address of the judgment-debtors.

List this matter on 1st September, 2023.

(MOUSHUMI BHATTACHARYA, J.)

bp.

 
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