Srei Equipment Finance Limited vs The Karur Vysya Bank
2023 Latest Caselaw 1706 Cal/2

OCD-12
                                 ORDER SHEET

                                  AP/408/2023

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                      SREI EQUIPMENT FINANCE LIMITED
                                  Versus
                           THE KARUR VYSYA BANK


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 26th July, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Sariful Haque, Adv. Mr. Rajib Mullick, Adv. Mr. Nilkanta Basak, Adv. Mr. Biswarup Ghosh, Adv.

Ms. Sweta Gandhi, Adv.

Mr. Shayak Mitra, Adv.

The Court: Learned counsel appearing for the parties have filed their

respective Notes.

List this matter on 9th August, 2023, under the heading "For Judgment".

(MOUSHUMI BHATTACHARYA, J.)

bp.