White Swan Land And ... vs National Agriculture ...
2023 Latest Caselaw 1702 Cal/2

OD-29

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE



                                  EC/539/2014
                                IA NO: GA/4/2021


                WHITE SWAN LAND AND INFRASTRUCTURE PVT. LTD.
                                     VS
                NATIONAL AGRICULTURE COOPERATIVE MARKETING
                              FEDERATION OF IN


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 26th July, 2023 Appearance:

Mr. Ankan Rai, Adv.

Mr. Ratnesh Kr. Rai, Adv.

Mr. S.N. Pandey, Adv.

...for petitioner.

Mr. Tapan Kr. Maumder, Adv.

Mr. Partha Pratim Bhattacharjee, Adv.

...for judgment debtor.

The Court:- By consent of the parties, let this matter appear in the

Monthly List of September, 2023.

In the meantime, the Department is directed to produce the records of the

present application including GA/4/2021.

It is submitted on behalf of the judgment debtor that affidavits have been

completed and the interlocutory application is ready for hearing.

(RAVI KRISHAN KAPUR, J.) SK.