Dayalji Bhawanji vs Unknown
2023 Latest Caselaw 1663 Cal/2

ORDER SHEET
                                                                               OD-9

                           IA No. GA/1/2021
                                   In
                             PLA/95/1971
                   IN THE HIGH COURT AT CALCUTTA
              TESTAMENTARY AND INTESTATE JURISDICTION

                           IN THE GOODS OF:
                      DAYALJI BHAWANJI, DECEASED

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date:25th July, 2023.

Appearance:

Mr. Anindya Kumar Mitra, Sr. Adv.

Mr. Sakya Sen, Adv.

Mr. Meghnad Dutta, Adv.

Mr. Arindam Paul, Adv.

For the Applicant/Petitioner.

Mr. Suman Dutt, Adv.

Mr. Mohit Gupta, Adv.

Mr. Rajarshi Dutta, Adv.

Mr. A.P. Agarwalla, Adv.

On behalf of Maya Thakker.

The Court :- On behalf of the applicant for revocation of grant, reply has

commenced, but could not be concluded. In reply several judgments have been

cited and new points have been argued which are required to be answered on

behalf of Maya Thakker as submission on her behalf was already been

concluded.

Let this matter appear for further consideration on 1st August, 2023.

(ARINDAM MUKHERJEE, J.)

snn.