Poonawalla Fincorp Limited vs Abdul Karim Mallik And Ors
2023 Latest Caselaw 1565 Cal/2

OD-90
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                  EC/246/2019


                         POONAWALLA FINCORP LIMITED
                                     VS
                         ABDUL KARIM MALLIK AND ORS.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th July, 2023.

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Ms. E. Saha, Adv.

The Court : It is submitted on behalf of the award holder that the

judgment debtors had filed an Affidavit of Assets and the matter be fixed

for examination of the judgment debtors.

In such circumstances, let this matter appear in the Monthly List of

August, 2023.

In the meantime, the award holder is directed to serve a notice on

the judgment debtors.

(RAVI KRISHAN KAPUR, J.)

SK.