Citation : 2023 Latest Caselaw 1529 Cal/2
Judgement Date : 7 July, 2023
OD-4
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
WPO 2358 OF 2022
IN THE MATTER OF:
LEKHRAM BARAI
VS
THE STATE OF WEST BENGAL AND ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date : 7th July, 2023.
Appearance:
Mr. Debdutta Basu, Adv.
For petitioner
Ms. Anjusri Mukherjee. Adv..
For State
Mr. Niladri Bhattacharya, Adv.
Ms. Deblina Chattaraj, Adv.
For respondent-corporation
The Court : The petitioner places a judgment and order dated 21st April,
2023 passed in WPO 394 of 2023 ( Khokan Majumdar & Ors. Vs. The State of
West Bengal & Ors. ) to submit that a co-ordinate Bench has considered the
points raised by the respondents and have negated the same. The respondents
seek for an adjournment to consider the judgment and revert back.
Let this matter appear in the list on 14th July, 2023.
(ARINDAM MUKHERJEE, J.)
sb/
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