Vikram Bachhawat Huf vs Smt. Sudha Kankaria
2023 Latest Caselaw 1472 Cal/2

U/L-3
                        IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                 IA NO. GA/1/2021
                                   In CS/28/2021

                            VIKRAM BACHHAWAT HUF
                                      Vs
                             SMT. SUDHA KANKARIA

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd July, 2023

Appearance:

Mr. Jai Kumar Surana, Adv.

...for the plaintiff

The Court:- By consent of the parties, the matter is treated as on the Day's

List.

It is submitted on behalf of the plaintiff that there is an inadvertent

typographical error in the order dated 21 st June, 2023.

In the last line of the order instead of the "judgment dated 8 th September,

2023", it should be read as "8th September, 2022".

The order dated 21st June, 2023 stands modified to the aforesaid extent.

(RAVI KRISHAN KAPUR, J.)

T.O.

A.R.(C.R.)