Eskay Brothers Steels Limited vs Ajay Jaiswal
2023 Latest Caselaw 1464 Cal/2

OD-10
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE



                                      EC/364/2018


                          ESKAY BROTHERS STEELS LIMITED
                                       VS
                                  AJAY JAISWAL


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd July, 2023 Appearance:

Mr. Arnab Chakraborty, Adv.

Mr. Sukalyan Chakraborty, Adv.

The Court:- The judgment debtor remains unrepresented.

Affidavit of Service filed on behalf of the decree-holder is taken on record.

Let this matter appear on 20 July, 2023.

In the meantime, the decree-holder is directed to serve the judgment debtor

by registered post as well as the Advocates who were appearing on their behalf

and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.