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Karnani Properties Ltd vs Naseem Ahmed Khan
2023 Latest Caselaw 87 Cal/2

Citation : 2023 Latest Caselaw 87 Cal/2
Judgement Date : 9 January, 2023

Calcutta High Court
Karnani Properties Ltd vs Naseem Ahmed Khan on 9 January, 2023
OD-14
                                 ORDER SHEET
                                  CS/162/2016
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                           KARNANI PROPERTIES LTD.
                                     VS
                             NASEEM AHMED KHAN



BEFORE:
The Hon'ble JUSTICE KRISHNA RAO

Date : January 9, 2023.

Appearance Mr. Neelesh Choudhury, Adv. Ms. Anuradha Poddar, Adv.

... for the plaintiff

Mr. Rishad Medora, Adv.

... for the defendant

The Court : Counsel for the defendant has filed written notes of

arguments. Let the same be kept with the record.

Fix for judgment.

(KRISHNA RAO, J.)

RS

 
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