Citation : 2023 Latest Caselaw 853 Cal
Judgement Date : 31 January, 2023
31.01.2023 CRA 608 of 2005 S/L. 8 Court No.12 In the matter of: Sukumar Sarkar Suvayan/ Sourav ....Appellant.
Ms. Chandreyee Alam ...for the appellant.
Mr. Joydeep Roy Ms. Sujata Das ...for the State.
Heard learned Counsel for both the parties.
Hearing concluded.
Judgment reserved.
(Chitta Ranjan Dash, J.)
(Partha Sarathi Sen, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!